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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Odisha - Subsection

Section 49(1) in The Orissa Veterinary Council Rules, 1997

(1)Subject to the control of the State Council, the Executive Committee shall have full power and authority to do all such acts and execute such deeds in respect of the property of the State Council which may be necessary or expedient for the purpose and interest of the State Council and expend money therefrom.