Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Telangana - Subsection Section 16(2)(ii) in Telangana Goods and Services Tax Act, 2017 (ii)where the services are provided by the supplier to any person on the direction of and on account of such registered person;]