Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12 in New Town, Kolkata Development Authority Act, 2007 12. Terms and conditions of service of officers and other employees of development Authority. - The officers and other employees of the Development Authority shall be subject to such terms and conditions of service as may be prescribed.
