Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 232 in Bihar Chaukidari Manual 232. Officers of the Police, not below the rank of Sub-Inspector or the head constables in-charge of thanas or outposts, shall have the right to inspect and report to their superiors regarding the conduct of dafadars and chaukidars.
