Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18E in The Orissa Agricultural Produce Markets Act, 1956 18E. Constitution of the Marketing Development Fund. - All moneys received by or on behalf of the Board shall constitute a fund called the Marketing Development Fund.
