Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(6) in U.P. Minor Irrigation Department Boring Technicians Service Rules, 1993

(6)The Chief Engineer shall call the candidate appointed under Rule 15 for training of such duration as may be prescribed by the Government from time to time. On completion of training, a written test and interview shall be held. The candidates completing the training successfully shall be allowed to continue in Service.