Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(3)(c) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(c)under sub-clause (iii), if he is elected under sub-clauses (i) and (iii); and