Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Karnataka - Subsection Section 25(1) in The Karnataka Apartment Ownership Act, 1972. (1)The State Government may, subject to the condition of previous publication, by notification in the official Gazette, make rules for carrying intoeffect the provisions of this Act.
