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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(9)(l) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(l)prepare and submit an annual account of receipts and expenditure of the school to the local authority within three months from the date of expiry of every financial year.