Delhi High Court - Orders
Romi Garg vs Bdr Builders & Developers Pvt Ltd & Ors on 12 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 116/2018
ROMI GARG ..... Appellant
Through: Ms. Nandni Sahni and Mr. Sachin
Bandooni, Advocates
versus
BDR BUILDERS & DEVELOPERS
PVT LTD & ORS ..... Respondents
Through: Ms. Diksha Goswami, Advocate for
R-1
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 12.10.2023 List for hearing on 20.02.2024.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 12, 2023 'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2023 at 15:04:07