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Allahabad High Court

Tara Jaiswal vs State Of U.P. And 2 Others on 19 October, 2019

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 33389 of 2019
 

 
Petitioner :- Tara Jaiswal
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Lal Behari Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

The writ petition has been filed seeking directions for expeditious disposal of proceedings. However, the order sheet of the proceedings sought to be expedited has not been filed.

The writ petition is therefore dismissed granting liberty to the petitioner to file a fresh writ petition annexing thereto the entire order sheet of the proceedings sought to be expedited.

Order Date :- 19.10.2019 Mayank