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[Cites 0, Cited by 0] [Section 3A(3)] [Section 3A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3A(3)(b) in Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967

(b)the advertising agents who have been registered under rule 19 of the rules alone shall be entitled to participate in the bid;