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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(v) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(v)The Member Secretary shall write the confidential reports of all officers or employees of the Board (except the personal staff of the Chairman the maximum of whose pay scale exceeds Rs. 2,000 and shall submit the same to the Chairman for further recording of remarks by him. The reports of all other officers or employees (except the personal staff of the Chairman) shall be initiated by such officers as are authorized for the purpose by the Chairman and submitted to the Member Secretary for recording his remarks. The confidential reports of the personal staff of the Chairman shall be written by him.