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State of Rajasthan - Section

Section 41 in Rajasthan Registration Rules, 1955 Volume II

41. [ Registration allowance. - The registration allowance to the Registration Clerks of the Ex-Officio, Sub-Registrars, for doing part-time registration work, shall be paid at 25 paise per document upto 20 documents per month and if in any month the number of documents exceeds 20. a sum of Re. 1/- (rupee one) for each subsequent 5 documents shall be paid. The Registration Clerk of the District Registrar doing part-time registration work shall be paid Rs. 10/-P.M., as fixed allowance.] [Substituted by Notification No. F, 2(6) FD/CT/67, dated 26-7-1967, published in Rajasthan Gazette, Part IV-C, Ordinary, dated 21-9-1967.]