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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(iv) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(iv)to prescribe after consulting the Executive Council the minimum qualifications for posts of Teachers of the University as per guidelines of the University Grants Commission;