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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33A(2)(iv) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(iv)any other matter which has to be or may be required to be made by regulations.]