Supreme Court - Daily Orders
M/S. Green Crop Care vs M/S. P.I. Industries Ltd. on 4 September, 2017
Bench: N.V. Ramana, Amitava Roy
ITEM NO.18 COURT NO.9 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 277/2017
M/S. GREEN CROP CARE & ANR. Petitioner(s)
VERSUS
M/S. P.I. INDUSTRIES LTD. Respondent(s)
(FOR ADMISSION and IA No.79918/2017-EX-PARTE STAY)
Date : 04-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s)
Mr. G.Sivabalamurugan, AOR
Ms. Vandana, Adv.
Mr Ashish Kumar Sinha, Adv.
Mr. Karrupiah, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The transfer petition is dismissed. Pending applications, if any, shall stand disposed of.
(SUKHBIR PAUL KAUR) (S. SIVARAMAKRISHNA)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.09.04
13:17:47 PKT
Reason: