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Supreme Court - Daily Orders

M/S. Green Crop Care vs M/S. P.I. Industries Ltd. on 4 September, 2017

Bench: N.V. Ramana, Amitava Roy

     ITEM NO.18                              COURT NO.9                   SECTION XVI -A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal)                 No(s).     277/2017

     M/S. GREEN CROP CARE & ANR.                                          Petitioner(s)

                                                    VERSUS

     M/S. P.I. INDUSTRIES LTD.                                            Respondent(s)

     (FOR ADMISSION and IA No.79918/2017-EX-PARTE STAY)

     Date : 04-09-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE AMITAVA ROY

     For Petitioner(s)
                                       Mr. G.Sivabalamurugan, AOR
                                       Ms. Vandana, Adv.
                                       Mr Ashish Kumar Sinha, Adv.
                                       Mr. Karrupiah, Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The transfer petition is dismissed. Pending applications, if any, shall stand disposed of.





     (SUKHBIR PAUL KAUR)                                  (S. SIVARAMAKRISHNA)
          AR CUM PS                                           ASST.REGISTRAR




Signature Not Verified

Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.09.04
13:17:47 PKT
Reason: