Supreme Court - Daily Orders
North East Karnataka Rd.Tpt.Corpn. vs G.Shivanand on 10 October, 2014
Bench: J. Chelameswar, A.K. Sikri
ITEM NO.48 COURT NO.8 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 37250/2013
(Arising out of impugned final judgment and order dated 15/04/2013
in WA No. 30621/2012 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
NORTH EAST KARNATAKA RD.TPT.CORPN. Petitioner(s)
VERSUS
G.SHIVANAND Respondent(s)
Date : 10/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. S. N. Bhat,Adv.
For Respondent(s) Ms. Nupur Choudhary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent is served but has not put in appearance. Having regard to the fact that he was a workman employed with the petitioner, we appoint Ms. Nupur Choudhary, Adv. as Amicus Curiae to appear on behalf of the respondent. Complete paper books shall be supplied by the petitioner to the learned counsel for the respondent.
List the matter after four weeks.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Deepak Mansukhani
Date: 2014.10.11
12:54:26 IST
Reason: