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Supreme Court - Daily Orders

North East Karnataka Rd.Tpt.Corpn. vs G.Shivanand on 10 October, 2014

Bench: J. Chelameswar, A.K. Sikri

         ITEM NO.48                          COURT NO.8                  SECTION XV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)                No(s).   37250/2013

         (Arising out of impugned final judgment and order dated 15/04/2013
         in WA No. 30621/2012 passed by the High Court Of Karnataka Circuit
         Bench At Dharwad)

         NORTH EAST KARNATAKA RD.TPT.CORPN.                               Petitioner(s)

                                                    VERSUS

         G.SHIVANAND                                                      Respondent(s)

         Date : 10/10/2014 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE A.K. SIKRI

         For Petitioner(s)
                                        Mr. S. N. Bhat,Adv.

         For Respondent(s)              Ms. Nupur Choudhary, Adv.

                              UPON hearing the counsel the Court made the following
                                                  O R D E R

Respondent is served but has not put in appearance. Having regard to the fact that he was a workman employed with the petitioner, we appoint Ms. Nupur Choudhary, Adv. as Amicus Curiae to appear on behalf of the respondent. Complete paper books shall be supplied by the petitioner to the learned counsel for the respondent.

List the matter after four weeks.



         (DEEPAK MANSUKHANI)                                  (INDU BALA KAPUR)
          COURT MASTER                                         COURT MASTER


Signature Not Verified

Digitally signed by
Deepak Mansukhani
Date: 2014.10.11
12:54:26 IST
Reason: