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State of Jammu-Kashmir - Section

Section 354 in Jammu and Kashmir Municipal Corporation Act, 2000

354. Operation of other laws not barred.

- Nothing in this Chapter shall be deemed to prevent any person from being prosecuted under any other law for any act or omission which constituted an offence under these provisions or from being liable under such other law to higher punishment or penalty than that provided by these provisions or the rules made thereunder.