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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(2)(b) in The Orissa Port Trust Act, 1962

(b)the salary and allowances to be paid to the Chairman, Vice-Chairman and persons appointed to act during their absence on leave and the conditions and restrictions subject to which the same are payable;