Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of West Bengal - Section Section 8 in The West Bengal Animal Slaughter Control Act, 1950 8. Offences to be cognizable.— Notwithstanding anything contained in the Code of Criminal Procedure, 1898 (Act V of 1898), all offences under this act shall be cognizable.
