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[Cites 0, Cited by 5] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Official Languages Act, 1963

(3)It shall be the duty of the Committee to review the progress made in the use of Hindi for the official purposes of the Union and submit a report to the President making recommendations thereon and the President shall cause the report to be laid before each House of Parliament, and sent to all the State Governments.