Section 4(2)(iv) in Tamil Nadu Preservation of Private Forests Rules, 1946

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State of Tamilnadu - Subsection

Section 4(2)(iv) in Tamil Nadu Preservation of Private Forests Rules, 1946

(iv)70 (seventy) centimetre in girth at breast height at the time of first felling and twenty-five (25) years thereafter at the time of subsequent felling in the case of other trees.

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State of Tamilnadu - Subsection

Section 4(2)(iv) in Tamil Nadu Preservation of Private Forests Rules, 1946