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State of Madhya Pradesh - Section

Section 18 in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

18. Allowances to members.

(1)The members of the Board shall be entitled to receive such travelling and other allowances as may be prescribed.
(2)No member shall be entitled to any payment other than the one specified under sub-section (1).