Section 2(2)(m) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

(m)"show cause notice" means a written or electronic notice issued by the Authority which -

(i)states the action that the Authority proposes to take;

(ii)states the causes requiring the proposed action; and

(iii)provides the time limit within which such notice shall be replied to;

Legal Document View