Section 7(2)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(c)Exits shall be arranged as to provide continuous means of egress to the exterior of a building or an exterior open space leading to a street, without passing through any occupied unit.

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State of Tamilnadu - Subsection

Section 7(2)(c) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974