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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(1)(b) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(b)if such a person or his agent is not found, then by leaving it at his usual or last known place of abode or by delivering or tendering it to some adult member of his family or by causing it to be fixed on some conspicuous part of the building or land, if any to which it relates.