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[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

State of Bihar - Subsection

Section 61(3)(iii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(iii)the Board or Committee shall direct the local police station or Special Juvenile Police Unit to register a case, take due cognizance of such occurrences and conduct necessary investigations;