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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(2)(b) in The Goa Command Area Development Act, 1997

(b)stoppage or diminution of the supply of water where such stoppage or diminution is due to:-
(i)any cause beyond the control of the authority in charge of the "irrigation" system;
(ii)the execution of any repairs, alterations or additions to the "irrigation" system;
(iii)any measures considered necessary by the Canal Officer for regulating the proper flow of water in the field channel or for maintaining the established courses of "irrigation"; or
(iv)circumstances mentioned in clauses (a) to (f) of sub-section (1).