Punjab-Haryana High Court
State Of Haryana vs Ratan Lal And Others on 6 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
`
R.F.A. No.760 of 2006(O&M)
State of Haryana
....... Appellant
Versus
Ratan Lal and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, A.G., Haryana with Mr. Ashish Gupta, A.A.G., Haryana.
None for the respondents.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2392 of 1997, titled Mukhtiar Singh and others Versus The State of Haryana.
(RAJESH BINDAL) JUDGE 06.10.2010 vcgarg