Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in The Orissa Motor Vehicles (Producer of Gas) Rules, 1993 13. Installation of filters and gas coolers in the transport vehicles. - On any transport vehicle the filters and gas coolers shall be so placed as to be readily accessible for clearing at any time.
