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Madhya Pradesh High Court

Ghasiram vs The State Of Madhya Pradesh on 20 December, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4209 of 2022 (GHASIRAM Vs THE STATE OF MADHYA PRADESH) Dated : 20-12-2022 Parties through their counsel.

Learned G.A. prays for and is granted 10 days' time is granted to file objection.

List thereafter.



                             (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                JUDGE                                               JUDGE

                           Akm




Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 12/21/2022
4:13:29 PM