Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Maharashtra - Subsection Section 77(iv) in The Maharashtra Universities Act, 1994 (iv)one expert nominated by the Vice-Chancellor, except that, where the head of the department is also Dean, the Vice-Chancellor shall nominate two persons instead of one;
