Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 26 in The State Culture Fund Scheme, 2003 26. Allocation of funds. - The Committee shall determine the proportion of the total moneys of the Fund which shall be applied for the purpose of this Scheme in a particular financial year.
