Supreme Court - Daily Orders
Sree Maruthi Marine Industries Ltd. vs M/S. Oriental Insurance Co. Ltd. on 12 August, 2022
Bench: Chief Justice, Krishna Murari
ITEM NO.2 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).3436/2018
SREE MARUTHI MARINE INDUSTRIES LTD. Appellant(s)
VERSUS
M/S. ORIENTAL INSURANCE CO. LTD. Respondent(s)
IA No.158142/2021 - EARLY HEARING APPLICATION
Date : 12-08-2022 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Sridhar Potaraju, AOR
Mr. Srinivas K., Adv.
Ms. Shivani Tushir, Adv.
Mr. Sandeep Chaterjee, Adv.
For Respondent(s) Mr. Vishnu Mehra, Adv.
Ms. Sakshi Mittal, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.158142/2021 In Civil Appeal No.3436/2018 This is an application filed on behalf of the applicant/appellant for early hearing of the appeal.
Having heard learned counsel appearing on behalf of the applicant/appellant and on carefully perusing the averments made in the above-mentioned application, we deem it appropriate to direct the Registry to expedite the hearing of the appeal.
Liberty is granted to the respondent to file its counter affidavit, in the meantime.
IA No.158142/2021 stands disposed of accordingly.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2022.08.12 17:20:12 IST Reason: (SATISH KUMAR YADAV) (R.S. NARAYANAN)
DEPUTY REGISTRAR COURT MASTER (NSH)