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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Tamilnadu - Subsection

Section 157(a) in Tamil Nadu District Municipalities Act, 1920

(a)deposit the carcasses of animals, rubbish or filth, in any street, or on the verandah of any building, or on any unoccupied ground alongside any street, or on any public quarry, jetty or landing-place, or on the bank of a water-course or tank; or