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State of Madhya Pradesh - Section

Section 7 in M.P. Paramedical Council (Election of Members) Regulations, 2001

7. Every enrolled Paramedical Practitioner shall have the right to inspect the voters list referred to in clause (4) of Regulation 6 on payment of fee of Rs. Pen and attested copy of the same may be issued to an applicant on payment of the same fees as are prescribed for copies of revenue records.