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[Cites 0, Cited by 0] [Section 1136] [Entire Act]

Bengal Presidency - Subsection

Section 1136(b) in Police Regulations, Bengal , 1943

(b)All receipts shall be paid, without deduction, into the treasury and credited in gross in the accounts; and any expenditure shall always be met from money drawn from the treasury, and shall also appear in the accounts. The crediting of net receipts after deduction of expenditure is not allowed. No officer shall appropriate money realized locally towards current expenditure.