Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 28 in The National Housing Bank Act, 1987 28. Definition of deposit. - In this Chapter the term "deposit" shall have the meaning assigned to it in section 45-I of the Reserve Bank of India Act, 1934 (2 of 1934).
