Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 131 in Punjab Jail Manual 131. [ Rules for the appointment and promotion of dispensers. [Haryana Correction Slip No. 32 dated 9.2.84.] - The Dispensers shall be employed in Jail Hospital on deputation from the Health Department and they will be governed by the relevant service rules.]
