Supreme Court - Daily Orders
Bihar State Adult And Non-Formal ... vs The State Of Bihar And Ors. Through The ... on 14 December, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.60 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2860/2015
(Arising out of impugned final judgment and order dated 30/06/2014
in CWJC No. 13009/2001,30/06/2014 in MJC No. 3078/2013 passed by
the High Court Of Patna)
BIHAR STATE ADULT AND NON-FORMAL EDUCATION
OFFICE EMPLOYEES ASSOCIATION & ORS. Petitioner(s)
VERSUS
STATE OF BIHAR & ORS. Respondent(s)
(with office report)
Date : 14/12/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Chandan Kumar, Adv.
Mr. Vivek Singh, Adv.
Mr. Chandra Prakash,Adv.
For Respondent(s) Mr. Gopal Singh,Adv.
Mr. Manish Kumar, Adv.
Ms. Varsha Poddar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter. List the matter after two weeks, as prayed for.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by Om
Parkash Sharma
Date: 2015.12.14 17:10:17
IST
Reason: DSC of Sh. OP
Sharma is being used by Sh.
Deepak Mansukhani.