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State of Gujarat - Section

Section 93 in The Gujarat Maritime Board Act, 1981

93. Submission of statements of income and expenditure to State Government.

(1)The Board shall annually, or often or if directed by the State Government so to do, submit statements of its income and expenditure in such form and at such time as that Government may direct.
(2)A copy of all such statements shall be open to inspection of the public at the office of the Board during office hours on payment of such fee for each inspection as may from time to time be fixed by the Board.