Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(3) in Bihar Police Act, 2007 (3)The head of the police station shall be the Station House Officer, who shall not be below the rank sub-inspector of police.However, the large police station may be placed under the supervision of the officer of the rank of Inspector of Police.
