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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(3) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(3)In the case of the lands referred to in paragraph (1) of the Schedule to the Act, the Tahsildar, for the purpose of determining the fair rent, ascertain the lease amount on a similar land similarly situated and possessing similar advantages, in the neighbourhood.