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State of Goa - Section

Section 2 in The Goa Children's Homes Rules, 2004

2.

-61(1)-97/ICDS/1332. - In exercise of the powers conferred by section 37, read with sections 6 and 38 and of all other powers conferred by the Goa Children's Act, 2003 (Act 18 of 2003), the Government of Goa hereby makes the following rules, namely:-