Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(3)(x) in Gujarat Special Investment Region Act, 2009 (x)to enter into contracts, agreements or concession agreement with any person, entity, developer or organization as it may deem necessary for performing its functions;