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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1) in Goa State Higher Education Council Act, 2018

(1)The Council shall,-
(a)advice the Government, University and other institutions of higher education in the State;
(b)co-ordinate the roles of the Government, University and Apex Regulatory Institutions in higher education within the State;
(c)provide common facilities in higher education.