Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20] [Entire Act] State of Chattisgarh - Subsection Section 20(c) in Ayush and Health Sciences University of Chhattisgarh Act, 2008 (c)to make, amend or repeal Statutes and Ordinances subject to approval by the Chancellor;
