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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(1)(j) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(j)[ if he has failed to make payment to any seller or his commission agent [as required by the Act and these rules;] [Added vide G. N., No. APM. 2071/11971-11-C, dated 5.8.1971, published in Extraordinary M.G.G., Part IV-B, dated 10.8.1971, p. 792.]