Supreme Court - Daily Orders
Director Of Income Tax (Exemptions) vs The Institute Of Chartered Accountants ... on 6 January, 2016
ITEM NO.109 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Civil Appeal No(s). 8193/2012
DIRECTOR OF INCOME TAX Appellant(s)
VERSUS
INST. OF CHARTERED ACCOUNTANT OF INDIA Respondent(s)
(with office report)
Date : 06/01/2016 This appeal was called on for hearing today.
For Appellant(s)
Mr. R.K. Verma, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. Nikunj Dayal, Adv.
Mr. Pramod Dayal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service is complete.
Both the parties have filed the statement of case.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2016.01.06 17:41:11 IST Reason: